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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

(1)Recruitment to the various posts shall be made by any one or more of the following methods :
(a)by direct recruitment;
(b)by transfer;
(c)by promotion;
(d)on foreign service from Central or State Government or other Universities or from Public Sector Undertakings or from Local Bodies;
The method of recruitment, appointing authority for each category, qualifications and experience shall be as detailed in the Appendix-LExplanation. - Direct recruitment shall be made only by obtaining list of qualified candidates from the Employment Exchange as per Government Orders in force in this regard. However, if eligible candidates are not available from the Employment Exchange, after obtaining a non-availability certificate from the Employment Exchange, the University shall recruit through advertisement in the Press or through any other mode of recruitment as specified in the Statutes.