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[Cites 0, Cited by 0] [Section 6A(5)] [Section 6A] [Entire Act]

State of West Bengal - Subsection

Section 6A(5)(c) in The Bengal Money-Lenders Act, 1940

(c)to order the production of any documents, books or records in the possession or power of any person having the control of, or employed in connection with, such money-lending business,