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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXXIII) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXXIII)to regulate and enforce discipline among members of the teaching administrative and ministerial staff of the University in accordance with the Statute and Ordinance;