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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(a) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(a)It shall not be required as a condition of any child being admitted into or continuing in a recognized school as a pupil that he shall attend or abstain from attending any Sunday school or any place of religious worship; or that he shall attend any religious observance or any instruction in religious subject in the school or elsewhere from which observance or instruction his guardian has claimed exemption; or that he shall, if exemption has been claimed by his guardian, attend the classes on any day exclusively set apart for religious observance by the religious body to which, his guardian belongs.