Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2834] [Entire Act] Union of India - Section Section 16 in The Land Acquisition Act, 1894 16. Power to take possession .When the Collector has made an award under section 11, he may take possession of the land, which shall thereupon [vest absolutely in the [Government] [Substituted by A.O.1937.]], free from all encumbrances.
