Section 7 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
7. Limitation of eligibility.
- No gratuity shall be admissible to an employee who-(a)is dismissed from service ;(b)is removed or called upon to resign on account of misconduct or inefficiency;(c)resigns his/her service of his/her own violation.
