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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(b) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(b)Relevant record or certified copiers thereof relating to his ownership and possession of the site, if he himself is the owner thereof, or those relating to his lawful possession of the site if he is not the owner.