Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 49A] [Entire Act] Union of India - Subsection Section 49A(a) in The Wild Life (Protection) Act, 1972 (a)"scheduled animal" means an animal specified for the time being in Schedule I [***];
