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Union of India - Section

Section 63 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

63. Preparations containing opium, Indian hemp and other narcotic drugs and narcotics.

- The rules in respect of alcoholic medicinal and toiler preparations shall, as far as may be, apply to preparations containing opium, Indian hemp, and other narcotic drugs narcotics.Ayurvedic Preparations