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Allahabad High Court

Daswant Ram vs Consolidation Commissioner U.P. And 2 ... on 20 May, 2014

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28049 of 2014
 

 
Petitioner :- Daswant Ram
 
Respondent :- Consolidation Commissioner U.P. And 2 Others
 
Counsel for Petitioner :- Nand Lal Yadav,Prem Chandra
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Put up as fresh on 23rd May, 2014.

Order Date :- 20.5.2014 Priyanka