Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 27 in The Orissa Advocates' Welfare Fund Act, 1987

27. Power to make Rules.

- The State Government may, in consultation with the Committee make Rules for the purpose of carrying into effect the provisions of this Act.[Schedule] [Substituted by O.G.E. 1151, Dated 19.6.2001, Orissa Act 7 of 2001.][See Sections 9 and 16]
Period of completedyears of practice(1) Amount to be received(in rupees)(2)
  RS.
30 years'standing............................................................................90,000
29 years'standing............................................................................87,00028 years'standing............................................................................84,00027 years'standing............................................................................81,00026 years'standing............................................................................78,00025 years'standing............................................................................75,00024 years'standing............................................................................72,00023 years'standing............................................................................69,00022 years'standing............................................................................66,00021 years'standing............................................................................63,00020 years'standing............................................................................60,00019 years'standing............................................................................57,00018 years'standing............................................................................54,00017 years'standing............................................................................51,00016 years'standing............................................................................48,00015 years'standing............................................................................45,00014 years'standing............................................................................42,00013 years'standing............................................................................39,00012 years'standing............................................................................36,00011 years'standing............................................................................33,00010 years'standing............................................................................30,0009 years'standing.............................................................................27,0008 years'standing.............................................................................24,0007 years'standing.............................................................................21,0006 years'standing.............................................................................18,0005 years'standing.............................................................................15,000Less than 5 years'standing..............................................................15,000
only on death.  
[Substituted vide Orissa Gazette Extra No. 521/14.5.1991.][Substituted vide Orissa Gazette Extra No. 521/14.5.1991.]