Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(1)(c) in The Maharashtra Advocates Welfare Fund Act, 1981 (c)provide for better library facilities to the recognised and registered Bar Association for the use of the members of the Fund; and