Section 6(b) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
(b)keep a complete record of the origin or source of every rootstock and every scion showing:(i)the botanical name, together with the local name, if any, of the rootstock used;(ii)the botanical name, together with the local name, if any, of the scion used in raising the fruit and ornamental plants;
