Section 33(2)(a) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

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State of Rajasthan - Subsection

Section 33(2)(a) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(a)sufficient for-

(i)generating resources for meeting the recurring expenditure of the university; and

(ii)the savings required for the further development of the university; and