Delhi High Court - Orders
Gaurav Kashyap & Ors vs Neha Dhama on 22 May, 2023
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3648/2023, CRL.M.A. 13840/2023, CRL.M.A. 13841/2023
GAURAV KASHYAP & ORS. ..... Petitioners
Through: Petitioner no.1 in person
versus
NEHA DHAMA ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 22.05.2023 CRL.M.A. 13842/2023
3. Exemption allowed subject to all just exceptions.
4. Application stands disposed of.
CRL.M.C. 3648/20231. Petitioner no.1, who appears in person, requests that a counsel from legal aid may be provided to him.
2. It is accordingly directed that the Delhi High Court Legal Service Committee shall provide legal aid counsel to the petitioners to represent them in the proceedings henceforth.
3. Copy of this order be sent to the Secretary, DHCLSC for necessary compliance.
4. List on 22nd August, 2023.
5. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 22, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 21:45:10