Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 6B in The West Bengal Government Premises (Tenancy Regulation) Act, 1976 6B. Offence under the Act to be cognizable. - An offence punishable under section 5 or clause (b) of section 6A shall be cognizable.
