Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(f) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977 (f)[ agricultural farm produces in packages of above 50 kg. ] [Inserted by G.S.R. 246(E), dated 5-4-1999 (w.e.f. 5-7-1999).]
