Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Kerala - Section Section 4 in Kerala Conservation of Paddy Land and Wetland Act, 2008 4. Incentives for paddy cultivation. - The Government, shall take suitable measures, from time to time, in order to assist the farmers to augment the production of paddy in the State.
