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[Cites 0, Cited by 0] [Section 40(22)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(22)(d) in The Punjab Liquor Licence Rules, 1956

(d)The licensee shall not sell more than 4 bottles each of the capacity of 750 millilitres of country fermented liquor to any one person at anyone time.