Section 2(h) in The Maharashtra Agricultural Lands (Lowering of Ceiling on Holdings) Distribution of Surplus Land and (Amendment) Rules, 1975
(h)words and expressions used, but not defined [in these rules] [Inserted by Notification No. ICH. 1176/14373-L-8, dated 29th January, 1977.] shall have the meanings respectively assigned to them in the Act.
