Section 28A in Assam Weights and Measures (Enforcement) Act, 1958
28A. [ Penalty for quoting prices or expressing quantities otherwise than in terms of standard weight or measure. [Inserted by Assam Act 27 of 1964, Dated 21.12.1964.]
- Whoever contravenes the provisions of section 14A shall be punishable with fine which may extend to one thousand rupees.]
