Section 25(2)(ii) in The Jammu and Kashmir General Sales Tax Act, 1962

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(ii) in The Jammu and Kashmir General Sales Tax Act, 1962

(ii)to any person acting in the execution of this Act or the rules made thereunder where it is necessary to disclose the same to him for the purposes of this Act or the rules made thereunder, or

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State of Jammu-Kashmir - Subsection

Section 25(2)(ii) in The Jammu and Kashmir General Sales Tax Act, 1962