Section 12(1)(f) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 12(1)(f) in The Energy Conservation Act, 2001

(f)all suits and other legal proceedings instituted or which could have been instituted by or against the Energy Management Centre immediately before that date may be continued or may be instituted by or against the bureau; and

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Union of India - Subsection

Section 12(1)(f) in The Energy Conservation Act, 2001