Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Lands (Restrictions on Transfer) Act, 1976

(4)Where the competent authority refuses to grant the permission applied for it shall record in writing the reasons for doing so and a copy of the same be communicated to the applicant.