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[Cites 0, Cited by 0] [Section 276] [Entire Act]

Bengal Presidency - Subsection

Section 276(b) in Police Regulations, Bengal , 1943

(b)When further enquiry is ordered, it shall be entered on and completed as soon as possible. If, on the completion of such enquiry, the investigating officer considers the.charge proved, he shall submit a chargesheet form ; if not, he shall submit a final report in the usual way.