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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(1)(b) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(b)the salary, allowances and other conditions of service of officers and servants of the Faculty other than the Secretary;