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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The Packaged Commodities (Regulation) Order, 1975

(l)"multi-piece package" means a package containing two or more individually packaged or labelled pieces of the same commodity, [of identical quantity] [Substituted by Notification No. SO 520 (E), dated 2.8.1976.], intended for retail sale, either in individual pieces of the package or as a whole;