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[Cites 0, Cited by 8] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(1) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020

(1)On such repeal all the pending Appeals and Revision cases under the provisions of Telangana Rights in Land and Pattadar Pass Books Act, 1971 shall stand transferred to the Special Tribunals.