Section 7 in The Ozone Depleting Substances (Regulation And Control) Rules, 2000
7. Regulation on the purchase of ozone depleting substances
.-No person shall either himself or by any person on his behalf or enterprise, purchase ozone depleting substances specified in column (3) of Schedule IV from any person for making stock or for using such ozone depleting substances for activities specified in column (2) of that Schedule unless he has given the declaration specified in Part I of Schedule XII to the seller of such substances within the time period specified in serial number 4 of column (5) of Schedule V.
