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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(c) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(c)the number of apartment owners constituting the Board, the composition of the Board and that one-third of members of the Board shall retire annually;