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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(iii) in The Orissa Local Fund Service Rules, 1975

(iii)[ "Municipality" means a Notified Area Council or a Municipal Council or a Municipal Corporation and includes Orissa State Municipal Council's Union.] [Substituted vide SRO No. 658/99 Orissa Gazette Extraordinary No. 1210 dated 20.8.1999.]