Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 27 in The Punjab Town Improvement Trust Rules, 1939 27. For every work undertaken by the Trust the estimated cost of which does not exceed Rs. 2,000 an account shall be kept in petty works register, form No. 10.
