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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 81 in Finance Act, 2015

81. Amendment of Act 27 of 1957.

- In section 3 of the Wealth-tax Act, 1957, in sub-section (2), with effect from the 1st day of April, 2016, after the words, figures and letters "from the 1st day of April, 1993", the words, figures and letters "but before the 1st day of April, 2016" shall be inserted.