Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Allahabad High Court

Usha Awasthi vs O.P. Awasthi Executive Engineer P.W.D. ... on 26 July, 2019

Author: Ashok Kumar

Bench: Ashok Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2842 of 2012
 

 
Applicant :- Usha Awasthi
 
Opposite Party :- O.P. Awasthi Executive Engineer P.W.D. And Others
 
Counsel for Applicant :- M.C. Chaturvedi,Dwivedi S.C.
 
Counsel for Opposite Party :- S.C.,R.B. Pradhan,Rajesh Singh,Sanjay Kumar Singh
 

 
Hon'ble Ashok Kumar,J.
 

List has been revised. No one appears for the applicant in revised call. Learned Standing Counsel is present.

From the perusal of record, it is evident that the order in question has been complied with.

Consequently, nothing further survives in the contempt application and the same stands dismissed. Notices, if any, stand discharged.

Order Date :- 26.7.2019 A.Kr.*