Allahabad High Court
Usha Awasthi vs O.P. Awasthi Executive Engineer P.W.D. ... on 26 July, 2019
Author: Ashok Kumar
Bench: Ashok Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2842 of 2012 Applicant :- Usha Awasthi Opposite Party :- O.P. Awasthi Executive Engineer P.W.D. And Others Counsel for Applicant :- M.C. Chaturvedi,Dwivedi S.C. Counsel for Opposite Party :- S.C.,R.B. Pradhan,Rajesh Singh,Sanjay Kumar Singh Hon'ble Ashok Kumar,J.
List has been revised. No one appears for the applicant in revised call. Learned Standing Counsel is present.
From the perusal of record, it is evident that the order in question has been complied with.
Consequently, nothing further survives in the contempt application and the same stands dismissed. Notices, if any, stand discharged.
Order Date :- 26.7.2019 A.Kr.*