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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(2)They shall come into force on and after the expiration of three months from the date of publication of these rules in the Andhra Pradesh Gazette. (Came into effect on 1-10-92).