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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2) in Puducherry Town and Country Planning Act, 1969

(2)The Chairman or in his absence the Vice-Chairman or in the absence of the Chairman and of the Vice-Chairman, any member chosen from among the members present shall preside at a meeting of the Board.