Supreme Court - Daily Orders
Pankaj Gupta vs Narcotics Control Bureau on 26 September, 2023
Bench: Dipankar Datta, Prashant Kumar Mishra
ITEM NO.58 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).12200/2023
(Arising out of impugned final judgment and order dated 05-09-2023
in CRLREVP No. 336/2023 passed by the High Court Of Delhi At New
Delhi)
PANKAJ GUPTA Petitioner(s)
VERSUS
NARCOTICS CONTROL BUREAU Respondent(s)
(FOR ADMISSION)
Date : 26-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Vikram Hegde, AOR
Mr. Chitwan Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel for the petitioner has placed before this Court order dated 01.05.2023 passed by co-ordinate Bench in SLP(Crl.) No.11628/2022.
2. Taking note of such order, we issue notice, returnable in four weeks.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.09.27
17:23:25 IST
Reason: