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State of Odisha - Section

Section 93 in The Orissa Registration Rules, 1988

93. Several volumes of the register books simultaneously kept.

(1)Several volumes of Register books numbers 1 and 4 may, if necessary, be kept in use simultaneously, when the documents registered are so numerous as to make this course necessary.
(2)Register books numbers 2, 3 and 5 shall be continued from year to year until they are full, and in small offices, where the number of documents registered is inconsiderable, the same volume of Register books numbers - 1 and 4 may also be used for two or more years.