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Rajasthan High Court - Jaipur

Vikash Kumar Gupta vs State Of Raj And Ors on 27 July, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5930/2018
                                   Vikash Kumar Gupta S/o Shri Pooran Mal Gupta, R/o Village
                                   Geejgarh Tehsil Sikrai, Dausa Raj. -303502
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.      State     Of     Rajasthan          Through         Principal    Secretary,
                                           Department Of Administrative Reforms And Co-Ordinat,
                                           Government Secretariat, Jaipur.
                                   2.      Department         Of      Administrative           Reforms      And    Co-
                                           Ordination,         Through           Deputy          Secretary-Group-Iii,
                                           Government Secretariat, C-Scheme, Ashok Nagar, Jaipur,
                                           Rajasthan 302005
                                   3.      Rajasthan Public Service Commission Through Chairman,
                                           Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
                                   4.      The Chief Engineer Ground Water Department, Jodhpur,
                                           Rajasthan
                                                                                                      ----Respondents

For Petitioner(s) : Mr. R.B. Sharma Ganthola For Respondent(s) : Mr. Gajanand Mishra Manav, A.G.C. Mr. Satish Kumar Khandal Mr. Deen Dayal Sharma HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/07/2021 Counsel for the petitioner wants to withdraw this writ petition.

In that view of the matter, this writ petition is dismissed, as withdrawn.

(INDERJEET SINGH),J CHARU SONI/203 (Downloaded on 30/07/2021 at 09:27:52 PM) Powered by TCPDF (www.tcpdf.org)