Rajasthan High Court - Jaipur
Vikash Kumar Gupta vs State Of Raj And Ors on 27 July, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5930/2018
Vikash Kumar Gupta S/o Shri Pooran Mal Gupta, R/o Village
Geejgarh Tehsil Sikrai, Dausa Raj. -303502
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary,
Department Of Administrative Reforms And Co-Ordinat,
Government Secretariat, Jaipur.
2. Department Of Administrative Reforms And Co-
Ordination, Through Deputy Secretary-Group-Iii,
Government Secretariat, C-Scheme, Ashok Nagar, Jaipur,
Rajasthan 302005
3. Rajasthan Public Service Commission Through Chairman,
Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
4. The Chief Engineer Ground Water Department, Jodhpur,
Rajasthan
----Respondents
For Petitioner(s) : Mr. R.B. Sharma Ganthola For Respondent(s) : Mr. Gajanand Mishra Manav, A.G.C. Mr. Satish Kumar Khandal Mr. Deen Dayal Sharma HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/07/2021 Counsel for the petitioner wants to withdraw this writ petition.
In that view of the matter, this writ petition is dismissed, as withdrawn.
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