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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(b) in The Gujarat Civil Services Tribunal Act, 1972

(b)in a case where the Tribunal consists of more than two members such other members may be authorised by the State Government a general or special order, shall perform the functions of the President.