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[Cites 0, Cited by 0] [Section 16A(2)] [Section 16A] [Entire Act]

State of Maharashtra - Subsection

Section 16A(2)(ii) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962

(ii)the area of land under fodder crops and the total quantity of fodder produced therein during the each of such three preceding years;