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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(xi) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

(xi)[ violating any of the instructions issued to candidates alongwith their admission certificates permitting them to take the examination; [Inserted by Notification No. 11028/1/83-AIS (1), dated 29th September, 1983.]