Patna High Court - Orders
Mukesh Kumar Kushwaha, vs Adalat Prasad, on 21 November, 2024
Author: Arun Kumar Jha
Bench: Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.183 of 2022
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Mukesh Kumar Kushwaha & Ors.
... ... Petitioner/s
Versus
Adalat Prasad & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ramadhar Shekhar, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
3 21-11-2024Learned counsel for the petitioners is directed to remove the defect(s) pointed out by the office, within four weeks.
2. List this matter on 03.02.2025.
(Arun Kumar Jha, J) DKS/-
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