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Patna High Court - Orders

Mukesh Kumar Kushwaha, vs Adalat Prasad, on 21 November, 2024

Author: Arun Kumar Jha

Bench: Arun Kumar Jha

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                      CIVIL MISCELLANEOUS JURISDICTION No.183 of 2022
                 ======================================================
                 Mukesh Kumar Kushwaha & Ors.

                                                                           ... ... Petitioner/s
                                                   Versus
                 Adalat Prasad & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr.Ramadhar Shekhar, Advocate
                 For the Respondent/s   :      Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                       ORAL ORDER

3   21-11-2024

Learned counsel for the petitioners is directed to remove the defect(s) pointed out by the office, within four weeks.

2. List this matter on 03.02.2025.

(Arun Kumar Jha, J) DKS/-

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