Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 981] [Entire Act] State of Punjab - Subsection Section 981(4) in Punjab Jail Manual, 1996 (4)a visitors' book for the entry of any observations made by the visitors touching any matters connected with the administration of the prison;
