Section 9(2)(a) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(a) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(a)executes such mortgage or creates such change without the prior consent of the person or persons as aforesaid after the agreement is registered under section 7, or

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State of West Bengal - Subsection

Section 9(2)(a) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993