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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(5)(f) in The West Bengal Factories Rules, 1958

(f)all other precautions, as are reasonably practicable, shall be taken to prevent initiation of ignition from all other possible sources such as open flame, frictional sparks, over-heated surfaces of machinery or plant, chemical or physical chemical reaction and radiant heat.