Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 925 in Bihar Education Code, 1961 925. File and issue numbers. - The file number of a letter issued should always be given below the issue number, and in reply to any letter so numbered the file number should be quoted as well as the issue number.(D. P. I.'s memo. no. 3092-3104, dated the 17th March, 1913.)
