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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(zk) in Punjab Regional and Town Planning and Development Act, 1995

(zk)the time within which and the manner in which compensation is to be claimed under sub-section (2) and the time within which notice is to be given under sub-section (4) of section 85;