Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 11 in The Ganpat University Act, 2005 11. Chairman of the Board. (1)The Chairman shall preside over at the meetings of the Board and at the convocations of the University.(2)The Chairman shall exercise such other powers and perform such other duties as may be assigned to him by this Act or the Regulations.
