Bombay High Court
Madhuri W/O Rajesh Badge (Madhuri D/O ... vs Rajesh S/O Dataraj Badge on 24 November, 2018
Author: M. G. Giratkar
Bench: M. G. Giratkar
1 2411revn116.15.odt FARAD CONTINUATION SHEET IN THE HIGH COURT OF JUDICATURE OF BOMBAY APPELLATE SIDE, NAGPUR BENCH, NAGPUR.
CRIMINAL REVISION APPLICATION NO.116 OF 2015 MADHURI W/O RAJESH BADGE VS RAJESH DATARAJ BADGE Office Notes, Office Memorandum of Court's or Judges Order Coram appearances, Court's orders or directions & Registrar's orders.
C ORAM: M. G. GIRATKAR J.
DATED : NOVEMBER,
24 2018.
None appeared for the parties.
Put up for dismissal order/final hearing on 21-12-2018.
JUDGE Muley ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 01:08:30 :::