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Bombay High Court

Madhuri W/O Rajesh Badge (Madhuri D/O ... vs Rajesh S/O Dataraj Badge on 24 November, 2018

Author: M. G. Giratkar

Bench: M. G. Giratkar

1 2411revn116.15.odt FARAD CONTINUATION SHEET IN THE HIGH COURT OF JUDICATURE OF BOMBAY APPELLATE SIDE, NAGPUR BENCH, NAGPUR.

CRIMINAL REVISION APPLICATION NO.116 OF 2015 MADHURI W/O RAJESH BADGE VS RAJESH DATARAJ BADGE Office Notes, Office Memorandum of Court's or Judges Order Coram appearances, Court's orders or directions & Registrar's orders.

C ORAM: M. G. GIRATKAR J.

                     DATED :    NOVEMBER,
                                             24 2018.


None appeared for the parties.

Put up for dismissal order/final hearing on 21-12-2018.

JUDGE Muley ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 01:08:30 :::